आयकर विभाग कभी भी र्इ-मेल के माध्यम से आपके क्रेटिड कार्ड, बैंक अथवा अन्य वित्तीय खातों के पिन नंबर, पासवर्ड अथवा समकक्ष प्रकार की प्रयोग की जा सकने वाली सूचना की मांग नही करता है।

आयकर विभाग की करदताओं से अपील है कि ऐसे-र्इ-मेल का उत्तर न दें तथा अपने क्रेटिड कार्ड, बैंक तथा अन्य वित्तीय खातों से संबंधित जानकारी को किसी से सांझा न करें।

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आय कर विभाग

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अंतिम अपडेट - 20-06-2023

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157 Records | Page [1 of 16]

Notification S.O. 2961(E) [30-06-2022]

SECTION 120 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - CORRIGENDUM TO NOTIFICATION S.O. 2926(E)[NO. 71/2022/F.NO. 187/3/2020-ITA-I], DATED 28-6-2022

Notification S.O. 2926(E) [28-06-2022]

SECTION 120 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION S.O. 2915(E) [NO. 70/2014/F.NO. 187/37/2014 (ITA-I)], DATED 13-11-2014

Notification S.O. 2925(E ) [28-06-2022]

SECTION 120 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION NO. S.O. 2756(E) [NO. 54/2014 (F. NO. 187/35/2014 ITA.I)], DATED 22-10-2014

Notification S.O. 2693(E ) [10-06-2022]

SECTION 120, READ WITH SECTION 144B OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - INCOME-TAX AUTHORITIES OF REGIONAL FACELESS ASSESSMENT CENTRE SHALL EXERCISE POWERS AND FUNCTIONS OF ASSESSING OFFICER TO FACILITATE CONDUCT OF FACELESS ASSESSMENT PROCEEDINGS IN TERRITORY OF INDIA - SUPERSESSION OF NOTIFICATION S.O. 1435(E) [NO. 23/2021/F. NO. 187/3/2020-ITA-I], DATED 31-3-2021

Notification S.O.1434 (E) [31-03-2021]

SECTION 120, READ WITH SECTION 118 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION NO. S.O. 2753(E), DATED 22-10-2014

Notification S.O.1435(E) [31-03-2021]

SECTION 120, READ WITH SECTION 118 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION NO. S.O. 2753(E), DATED 22-10-2014

Notification S.O.1225(E ) [16-03-2021]

SECTION 120, READ WITH SECTION 118 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION NO. S.O. 2753(E), DATED 22-10-2014

Notification ORDER NO.3/2020 [22-12-2020]

SECTION 120, READ WITH SECTION 118 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - AMENDMENT IN NOTIFICATION NO. S.O. 2753(E), DATED 22-10-2014

Notification S.O.3308(E) [25-09-2020]

SECTION 120, READ WITH SECTION 250 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - NATIONAL FACELESS APPEAL CENTRE - POWERS AND FUNCTIONS OF INCOME-TAX AUTHORITIES TO FACILITATE CONDUCT OF FACELESS APPEAL PROCEEDINGS

Notification S.O.3309(E) [25-09-2020]

SECTION 120, READ WITH SECTION 250 OF THE INCOME-TAX ACT, 1961 - SECTION 120 OF THE INCOME-TAX ACT, 1961 - INCOME-TAX AUTHORITIES - JURISDICTION OF - REGIONAL FACELESS APPEAL CENTRES - POWERS AND FUNCTIONS OF INCOME-TAX AUTHORITIES TO FACILITATE CONDUCT OF FACELESS APPEAL PROCEEDINGS

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