The Income Tax Department NEVER asks for your PIN numbers, passwords or similar access information for credit cards, banks or other financial accounts through e-mail.
The Income Tax Department appeals to taxpayers NOT to respond to such e-mails and NOT to share information relating to their credit card, bank and other financial accounts.
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Limit on deductions under sections 80C, 80CCC and 80CCD
Deduction in respect of contribution to certain pension funds
Capital gain on transfer of certain listed securities or unit not to be charged in certain cases
Deduction in respect of deposits under National Savings Scheme or payment to a deferred annuity plan
Deductions to be made in computing total income
Deduction in respect of contribution to pension scheme of Central Government
Capital gain not to be charged on investment in certain bonds
RECOGNISED PROVIDENT FUNDS
Incomes not included in total income
Deduction in respect of life insurance premia, deferred annuity, contributions to provident fund, subscription to certain equity shares or debentures, etc.
