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आयकर विभाग कभी भी र्इ-मेल के माध्यम से आपके क्रेटिड कार्ड, बैंक अथवा अन्य वित्तीय खातों के पिन नंबर, पासवर्ड अथवा समकक्ष प्रकार की प्रयोग की जा सकने वाली सूचना की मांग नही करता है।

आयकर विभाग की करदताओं से अपील है कि ऐसे-र्इ-मेल का उत्तर न दें तथा अपने क्रेटिड कार्ड, बैंक तथा अन्य वित्तीय खातों से संबंधित जानकारी को किसी से सांझा करें।

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अंतिम अपडेट - 31-03-2024​​
टीडीएस से छूट:प्रतिभूतियों पर अन्य की तुलना में ब्याज पीछे जाएं
9 Records | Page [1 of 1]
Notification SO 1399(E) [20-03-2019]

National Deposit Scheme, 1984 notified under clause (iia) of sub-section (1) for the purposes of deduction of interest on deposit made thereunder

Notification SO 2616(E) [05-08-2016]

National Deposit Scheme, 1984 notified under clause (iia) of sub-section (1) for the purposes of deduction of interest on deposit made thereunder

Notification SO 2616(E) [05-08-2016]

National Deposit Scheme, 1984 notified under clause (iia) of sub-section (1) for the purposes of deduction of interest on deposit made thereunder

Notification 4 [24-01-2013]

SECTION 194A OF THE INCOME-TAX ACT, 1961 - DEDUCTION OF TAX AT SOURCE - INTEREST OTHER THAN INTEREST ON SECURITIES - NOTIFIED INSTITUTION

Notification 1 [04-01-2010]

Section 194A of the Income-tax Act, 1961 - Deduction of tax at source - Interest other than interest on securities - Notified institution

Notification S.O. 2703 [01-09-1990]

National Deposit Scheme, 1984 notified under clause (vi) of sub-section (3) for the purposes of non-deduction of tax at source from interest on deposit made thereunder

Notification GSR 453(E) [15-06-1985]

National Deposit Scheme, 1984 notified under clause (iia) of sub-section (1) for the purposes of deduction of interest on deposit made thereunder

Notification S.O.2043 [25-05-1979]

Section 194A(3)(iii)(f) of the Income-tax Act, 1961 - Deduction of tax at source – Interest other than interest on securities – Notified institutions/association

Notification S.O. 3489 [22-10-1970]

Section 194A(3)(iii)(f) of the Income-tax Act, 1961 - Deduction of tax at source - Interest other than ""Interest on securities"" - Notified institution



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