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23 Record(s) | Page [1 of 3]

Rule - 1

Short title and commencement

Rule - 2

Definitions

Rule - 3

Scope of the Scheme

Rule - 4

E-advance rulings by Board for Advance Rulings

Rule - 5

Allocation of applications for advance ruling

Rule - 6

Procedure for giving advance ruling

Rule - 7

Submission of additional facts before the Board for Advance Rulings

Rule - 8

Questions contained in the application

Rule - 9

Verification of additional facts

Rule - 10

Powers of the Board for Advance Rulings

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