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11 Record(s) | Page [1 of 2]

Rule - 1

Short title and commencement

Rule - 2

Definitions

Rule - 3

Form of declaration and undertaking

Rule - 4

Form of certificate by designated authority

Rule - 5

Intimation of payment

Rule - 6

Manner of furnishing

Rule - 7

Order by designated authority

Rule - 8

Laying down of procedure, formats and standards

Rule - 9

Manner of computing disputed tax in cases where loss or unabsorbed depreciation is reduced

Rule - 10

Manner of computing disputed tax in cases where Minimum Alternate Tax (MAT) credit is reduced

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