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9 Record(s) | Page [1 of 1]

Form No.:24G

TDS/TCS Book Adjustment Statement

[See section 30 and rule 37CA Details of transfer voucher for the month ending (month) mm (year) yyyy PAO registration Number (provided by Central Record Keeping Agency

Form No.:27A

Form for furnishing information with the statement of deduction/collection of tax at source (tick whichever is applicable) filed on computer media for the period (From to (dd/mm/yyyy)#

Name of the person responsible for deduction/collection of tax (a) Name (b) Address Flat No. Name of the premises/building Road/street/lane Area/location Town/City/District State

Form No.:27B

Form for furnishing information with the statement of collection of tax at source filed on computer media for the period ending (dd/mm/yyyy)*

Tax deposited (Total challan amount) Rs Total 5. Total Number of Annexures enclosed 6. Other Information Verification I, , hereby certify that all the

Form No.:27BA

Form for furnishing accountant certificate under first proviso to sub-section (6A) of section 206C of the Income-tax Act, 1961

FORM No. 27BA [See rule 37J] Form for furnishing accountant certificate under first proviso to sub-section (6A) of section 206C of the Income-tax Act, 1961 I. (name

Form No.:27C

Declaration under sub-section (1A) of section 206C of the Income-tax Act, 1961 to be made by a buyer for obtaining goods without collection of tax

Last Assessment year in which assessed T 14 Present Ward/Circle I Code) and Mobile No. 17 Present AO Code(if not same as above) O 18 Purpose of utilization of goods (tick the

Form No.:27D

Certificate under section 206C of the Income-tax Act, 1961 for tax collected at source

FORM NO. 27D [See rule 37D] Certificate under section 206C of the Income-tax Act, 1961 for tax collected at source Certificate No. Last updated on Name and address of the

Form No.:27E

[Omitted]

FORM NO. 27E [Omitted by the IT (Twenty-first Amdt Earlier, Form No. 27E was amended by the IT (Thirteenth Amdt Rules, 1997, w.e.f. 19-3-1997 and later on substituted by the IT

Form No.:27EQ

Quarterly statement of collection of tax at source under section 206C of the Income-tax Act for the quarter ended…………………………..(June/September/December/March)............................... (Financial year)

FORM NO. 27EQ 1 [[ See sections 206C, 206CC, 206CCA and rule 31AA]] Quarterlystatementof collectionof taxat sourceundersection 206C of theIncome-tax Act forthequarter ended

Form No.:49B

Form of application for allotment of Tax Deduction and Collection Account Number under section 203A of the Income-tax Act, 1961

FORM NO. 49B [See sections 203A and rule 114A] Form of application for allotment of tax deduction and collection account number under section 203A of the Income -tax Act, 1961