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Income Tax Department > Tax Laws & Rules > Acts > Indian Partnership Act, 1932 Income Tax Department   >   Indian Partnership Act, 1932
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76 Record(s) | Page [1 of 8]

Section - 1

Short title, extent and commencement

Section - 2

Definitions

Section - 3

Application of provisions of Act 9 of 1872

Section - 4

Definition of "partnership", "partner", "firm" and "firm name"

Section - 5

Partnership not created by status

Section - 6

Mode of determining existence of partnership

Section - 7

Partnership at will

Section - 8

Particular partnership

Section - 9

General duties of partners

Section - 10

Duty to indemnify for loss caused by fraud

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