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Income Tax Department > Tax Laws & Rules > Acts > Transfer of Property Act, 1882 Income Tax Department   >   All Acts   >   Transfer of Property Act, 1882
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145 Record(s) | Page [1 of 15]

Section - 1

Short title

Section - 2

Repeal of Acts— Saving of certain enactments, incidents, rights, liabilities, etc

Section - 3

Interpretation clause

Section - 4

Enactments relating to contracts to be taken as part of Contract Act and supplemental to the Registration Act

Section - 5

"Transfer of property" defined

Section - 6

What may be transferred

Section - 7

Persons competent to transfer

Section - 8

Operation of transfer

Section - 9

Oral transfer

Section - 10

Condition restraining alienation

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