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Income Tax Department > Tax Laws & Rules > Acts > Prevention of Money Laundering Act, 2002 Income Tax Department   >   All Acts   >   Prevention of Money Laundering Act, 2002
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82 Record(s) | Page [1 of 9]

Section - 1

Short title, extent and commencement

Section - 2

Definitions

Section - 3

Offence of money-laundering

Section - 4

Punishment for money-laundering

Section - 5

Attachment of property involved in money-laundering

Section - 6

Adjudicating authorities, composition, powers, etc.

Section - 7

Staff of Adjudicating Authorities

Section - 8

Adjudication

Section - 9

Vesting of property in Central Government

Section - 10

Management of properties confiscated under this Chapter

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