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Income Tax Department > Tax Laws & Rules > Acts > Payment of Wages Act, 1936 Income Tax Department   >   All Acts   >   Payment of Wages Act, 1936
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34 Record(s) | Page [1 of 4]

Section - 1

Short title, extent, commencement and application

Section - 2

Definitions

Section - 3

Responsibility for payment of wages

Section - 4

Fixation of wage-periods

Section - 5

Time of payment of wages

Section - 6

Wages to be paid in current coin or currency notes or by cheque or crediting in bank account

Section - 7

Deductions which may be made from wages

Section - 8

Fines

Section - 9

Deductions for absence from duty

Section - 10

Deductions for damage or loss

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