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Income Tax Department > Tax Laws & Rules > Acts > Income-tax Act, 1961 Income Tax Department   >   All Acts   >   Income-tax Act, 1961

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3 Record(s) | Page [1 of 1]

Section - 198

Tax deducted is income received

Section - 206AB

Special provision for deduction of tax at source for non-filers of income-tax return

Section - 194N

Payment of certain amounts in cash