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Income Tax Department > Tax Laws & Rules > Acts > Foreign Exchange Management Act, 1999 Income Tax Department   >   All Acts   >   Foreign Exchange Management Act, 1999
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52 Record(s) | Page [1 of 6]

Section - 1

Short title, extent, application and commencement

Section - 2

Definitions

Section - 3

Dealing in foreign exchange, etc.

Section - 4

Holding of foreign exchange, etc.

Section - 5

Current account transactions

Section - 6

Capital account transactions

Section - 7

Export of goods and services

Section - 8

Realisation and repatriation of foreign exchange

Section - 9

Exemption from realisation and repatriation in certain cases

Section - 10

Authorised person

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