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The contents of this utility are for information purposes only. This aims to enable public to have a quick and an easy access to information and do not purport to be legal documents.
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Section 2(48) of the Income-tax Act, 1961 - Zero Coupon Bond - Specified Bond
Section 2(48) of the Income-tax Act, 1961 - Zero coupon bond - Specified bond
Section 2(48) of the Income-tax Act, 1961 - Zero coupan bond - Specified bond