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Income Tax Department > Tax Utilities > Section 10(23D): Notified Mutual Funds Income Tax Department   >   Tax Utlities   >   Notified Mutual Funds

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Disclaimer:

The contents of this utility are for information purposes only. This aims to enable public to have a quick and an easy access to information and do not purport to be legal documents.

Viewers are advised to verify the content from Government Acts/Rules/Notifications etc.
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Updated as on 31-08-2024​​
Section 10(23D): Notified Mutual Funds Back
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26 Records | Page [1 of 3]
Notification 10997 [08-07-1999]

Section 10(23D) of the Income-tax Act, 1961 – Exemptions – Income of mutual fund set up by any public sector ban k or public financial institutions – Notified funds

Notification G. S. R. 354(E) [30-03-1999]

Section 10(23D) of the Income-tax Act, 1961 – Exemptions – Income of mutual fund set up by any public sector ban k or public financial institutions – Notified funds

Notification 10810 [03-03-1999]

Section 10(23D) of the Income-Tax Act, 1961-Tax incentives to Mutual funds set up by bank, etc.

Notification 10277 [18-02-1997]

Section 10(23D) of the Income-tax Act, 1961 – Exemptions – Income of mutual fund set up by any public sector ban k or public financial institutions – Notified funds

Notification 10212 [08-10-1996]

Exemption of income of Mutual Fund set up by any public sector bank or public financial institution - Notified Mutual Funds

Notification 9905 [03-11-1995]

Section 10(23D) of the Income-tax Act, 1961 – Exemptions – Income of mutual fund set up by any public sector ban k or public financial institutions – Notified funds

Notification 9718 [10-03-1995]

Exemption of income of Mutual Fund set up by any public sector bank or public financial institution - Notified Mutual Funds

Notification 9708 [16-02-1995]

Section 10(23D) of the Income-tax Act, 1961 – Exemption – Income of mutual fund set up by any public sector bank or public financial institutions – Notified mutual funds

Notification 9698 [06-02-1995]

Exemption of income of Mutual Fund set up by any public sector bank or public financial institution - Notified Mutual Funds

Notification 9691 [18-01-1995]

Exemption of income of Mutual Fund set up by any public sector bank or public financial institution - Notified Mutual Funds

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