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Income Tax Department > Partners' Remuneration Income Tax Department   >   Tax Tools   >   Partners' Remuneration

​​​​​​​​​​​​​​​​​​​​​​​Advisory: Information relates to the law prevailing in the year of publication/ as indicated . Viewers are advised to ascertain the correct position/prevailing law before relying upon any document.​
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Disclaimer:The above calculator is only to enable public to have a quick and an easy access to basic tax calculation and does not purport to give correct tax calculation in all circumstances. It is advised that for filing of returns the exact calculation may be made as per the provisions contained in the relevant Acts, Rules etc.
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As amended upto Finance (No.2) Act 2024

Remuneration to Partners

Add :
S.No.
Name of Partner​​
Rate
Amount of Interest
Action
1
Add More
Less :
Please check the interest allowed as per Income-tax Act. In case any capital is introduced or withdrawn during the year, please change the interest amount manually.​​
​​

Advisory: Information relates to the law prevailing in the year of publication/ as indicated . Viewers are advised to ascertain the correct position/prevailing law before relying upon any document.​
​​
Disclaimer:The above calculator is only to enable public to have a quick and an easy access to basic tax calculation and does not purport to give correct tax calculation in all circumstances. It is advised that for filing of returns the exact calculation may be made as per the provisions contained in the relevant Acts, Rules etc.
​​​​​​​​

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