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Income Tax Department > International Taxation >Double Taxation Avoidance Agreements Income Tax Department   >   International Taxation   >   Double Taxation Avoidance Agreements

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Treaty Comparison NEW
Old Treaties
172 Record(s) | Page [1 of 18]

ADEN Rules, 1953 ADEN Rules, 1953 : Other Agreements

Income-tax (Double Taxation Relief) (Aden) Rules, 1953 - Present position thereunder These Rules being consistent with the corresponding provisions of the 1961 Act, continued to be

Afghanistan Afghanistan : Limited Agreements

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH AFGHANISTAN Whereas the Government of India and the Government of Afghanistan have concluded an

African Congress Mission African Congress Mission : Other Agreements

OTHER AGREEMENTS/DOUBLE TAXATION RELIEF RULES Agreement with African National Congress Mission - Exemption from income-tax on salaries and employments paid by the mission to their

Albania Albania : Comprehensive Agreements

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH ALBANIA THE GOVERNMENT OF THE REPUBLIC OF INDIA WITH RESPECT TO TAXES ON INCOME AND ON CAPITAL

Argentine Argentine : Tax Information Exchange Agreement (TIEA)

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH ARGENTINA Whereas, an Agreement between the Government of the Republic of India and the

Armenia Armenia : Comprehensive Agreements

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH ARMENIA Whereas the annexed Convention between the Government of the Republic of India and the

Australia Australia : Synthesised Text

SYNTHESISED TEXT OF THE MULTILATERAL CONVENTION TO IMPLEMENT TAXTREATY RELATED MEASURES TO PREVENT BASE EROSION AND PROFIT SHIFTING(MLI) AND THE AGREEMENT BETWEEN THE GOVERNMENT

Australia Australia : Comprehensive Agreements

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH AUSTRALIA Whereas the annexed Agreement between the Government of the Republic of India and the

Austria Austria : Comprehensive Agreements

AGREEMENT FOR AVOIDANCE OF DOUBLE TAXATION AND PREVENTION OF FISCAL EVASION WITH AUSTRIA Whereas the annexed Convention between the Government of the Republic of India and the

Austria Austria : Synthesised Text

THE MULTILATERAL CONVENTION TO IMPLEMENT TAX TREATY RELATED MEASURES TO PREVENT BASE EROSION AND PROFIT SHIFTING (MLI THE CONVENTION BETWEEN THE GOVERNMENT OF THE REPUBLIC OF INDIA

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