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Who is required to file Form 64?
A Venture Capital Company or Venture Capital Fund is required to file Form 64, which provides a statement of income paid or credited.
Question 3: How to file Form 64?
Form 64 is filed online through the Income Tax e-filing Portal. It is required that an accountant verify and digitally sign Form 64 when it is submitted.
Question 4: What is the due date to file Form 64?
Form 64 shall be submitted by November 30th of the financial year following the end of the relevant financial year in which income was paid or credited.